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State of West Bengal - Section

Section 29 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

29. Source of fund. -

The fund required by the Authority may be raised from the following sources, namely :-
(a)grant from Government or any other source,
(b)loans from Government or any other source,
(c)issue of debentures, and
(d)taxes, fees and charges levied and collected under this Act.