Allahabad High Court
Abdul Saeed Khan vs The G.M., Jhansi Division Jal Sansthan, ... on 5 August, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal
Court No. - 32 Case :- SPECIAL APPEAL No. - 1325 of 2005 Petitioner :- Abdul Saeed Khan Respondent :- The G.M., Jhansi Division Jal Sansthan, Jhansi & Others Petitioner Counsel :- Rakesh Babadur Respondent Counsel :- C.S.C.,C.B. YadaV,P.N.Ojha Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava UDadhVa.J. Passed over on the request of Sri Rakesh Bahadur. Order Date :- 5.8.2010 mt