Section 78(1)(a) in The Appellate Tribunal for Electricity (Procedure, form, fee and Record of Proceedings) Rules, 2007

[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

(a)If relied upon by the appellant's or petitioner's side, they shall be numbered as 'A' series.

Legal Document View