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State of Haryana - Section

Section 12 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

12. Percentage of area under roads and open spaces in the layout plans [Section 25(2)(f)].

- In the layout plan of the colony, the land reserved for roads, open spaces, schools, public and community buildings and other common uses shall not be less than forty-five per centum of the gross area of the land under the colony; provided that the Director may reduce this percentage to a figure not below thirty-five where in his opinion the planning requirements and the size of the colony so justify.