Delhi High Court - Orders
Manish Aggarwal & Ors vs The State Of Nct Delhi & Anr on 13 April, 2021
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1166/2021
MANISH AGGARWAL & ORS. ..... Petitioners
Through Mr.Shireesh Kumar Singh, Adv.
versus
THE STATE OF NCT DELHI & ANR. ..... Respondents
Through Mr.Izhar Ahmad, APP for State.
WSI Rachna PS Subzi Mandi.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 13.04.2021 The hearing has been conducted through video conferencing.
1. Notice issued.
2. Learned APP for State accepts notice.
3. On taking fresh steps, let notice be served upon respondent no.2 through IO, returnable on 21.05.2021.
4. IO shall ensure presence of respondent no.2 before the court on the next date of hearing.
SURESH KUMAR KAIT, J APRIL 13, 2021/ab