Rajasthan High Court - Jaipur
Rajasthan State Road Transport ... vs Smt. Indira Devi Sharma W/O Shri ... on 22 April, 2019
Author: Sabina
Bench: Sabina
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 659/2019
Rajasthan State Road Transport Corporation Through Chairman
Cum Managing Director Rsrtc Headquarter
----Appellant
Versus
Smt. Indira Devi Sharma W/o Shri Purushottam Sharma and Ors
----Respondents
For Appellant(s) : Mr. Deepak Goyal HON'BLE MRS. JUSTICE SABINA Order 22/04/2019 Let notice be issued to the respondents for 19.08.2019. Disbursement of enhanced amount of compensation awarded by the Tribunal to the claimants shall remain stayed subject to deposit of the entire amount of compensation by the appellant with the Tribunal within four weeks from today.
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