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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The Jaunsar-Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Order, 1977

(2)Any vomitted matter, which may be on the person or bed should be carefully taken up with a clean rag, which should be put into a packet and sealed up.