Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 75] [Entire Act] Union of India - Subsection Section 75(3) in The Registration Act, 1908 (3)Such registration shall take effect as if the document had been registered when it was first duly presented for registration.
