Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax ... vs Vrundavan Ceramics P. Ltd on 22 April, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.19 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).11605/2019
(Arising out of impugned final judgment and order dated 10-09-2018
in TA No. 1111/2018 passed by the High Court of Gujarat at
Ahmedabad)
THE PR. COMMISSIONER OF INCOME TAX RAJKOT 3 Petitioner(s)
VERSUS
VRUNDAVAN CERAMICS P. LTD Respondent(s)
(WITH I.R. and IA No.62505/2019-CONDONATION OF DELAY IN FILING )
Date : 22-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Mahabir Singh, Sr. Adv.
Mr. S.S. Ray, Adv.
Mr. O.P. Shukla, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) Diary No.5913 of 2019.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.04.23 17:15:07 IST Reason: