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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax ... vs Vrundavan Ceramics P. Ltd on 22 April, 2019

Bench: D.Y. Chandrachud, Hemant Gupta

     ITEM NO.19                              COURT NO.11              SECTION III

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s).11605/2019

     (Arising out of impugned final judgment and order dated 10-09-2018
     in TA No. 1111/2018 passed by the High Court of Gujarat at
     Ahmedabad)

     THE PR. COMMISSIONER OF INCOME TAX RAJKOT 3                      Petitioner(s)

                                                    VERSUS

     VRUNDAVAN CERAMICS P. LTD                                        Respondent(s)

     (WITH I.R. and IA No.62505/2019-CONDONATION OF DELAY IN FILING )

     Date : 22-04-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                          HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)               Mr. Mahabir Singh, Sr. Adv.
                                     Mr. S.S. Ray, Adv.
                                     Mr. O.P. Shukla, Adv.
                                     Mrs. Anil Katiyar, AOR

     For Respondent(s)



                         UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) Diary No.5913 of 2019.

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.04.23 17:15:07 IST Reason: