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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(1)(d) in Damodaram Sanjivayya National Law University Act, 2008

(d)Two persons from amongst educationists of repute or men of letters or members of the legal profession or eminent public men, who are not in the service of the University nominated by the Chancellor;