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Union of India - Section

Section 35 in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

35. [ Inspection of maternity centre [ Substituted by G.S.R. 765(E), dated 24.11.2004 (w.e.f. 24.11.2004).]

.-The maternity centre maintained by owners of Limestone or Dolomite Mines shall be inspected annually by the Welfare Commissioner of the region and the Seniormost Medical Officer jointly. They shall, if the maternity centre conforms to the prescribed standard of the maternity centre of the Labour Welfare Organisation, issue a certificate in Form B which shall be valid for a period of one year from the date of the issue.]