Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(i) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006 (i)refusing to grant, amend or renew the certificate of registration for sale of Bio-fertilisers.
