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Tripura High Court

Party Name : Priya Lal Majumder vs The State Of Tripura & Ors on 30 January, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :WP(C) 0000826/2016


Party Name : PRIYA LAL MAJUMDER Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.TALAPATRA


Mr. J. Majumder, learned counsel appearing for the respondents has submitted that in few

matters of this batch of writ petitions, the reply has been filed. For taking the necessary steps in the other matters he needs further accommodation. As a final chance, this matter shall be listed on 20.02.2017 for continuation of hearing as part heard. It is absolutely made clear that no further accommodation would be made on the next date, even if no reply is filed.

Mr. Somik Deb, learned counsel appears for the petitioner.

Download Date: 8-05-2017 15:05 1/1