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State of Tamilnadu - Section

Section 11 in Collection of Income and the Incurring of Expenditure Rules

11. Expenditure to be incurred according to dhittam and budget.

- No expenditure shall be incurred without the written order of the trustee. Before incurring expenditure on any purpose, the trustee shall satisfy himself that the expenditure is necessary and that the scale of such expenditure does not exceed the dhittam when the expenditure relates to poojas and festivals and the budget sanction in the matter covered by the budget.