Central Information Commission
Mr.Nirmal Chandra Halder vs Ministry Of Science And Technology on 17 September, 2012
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/LS/A/2012/000531
Appellant Shri Nirmal Chandra Halder
Respondent India Meteorological Department, Kolkata.
Date of hearing 17.09.2012
Date of decision 17.09.2012
Facts :-
Heard today dated 17.09.2012. Appellant not present. The Public Authority is represented by Shri S.K. Ray, Asstt. Meteorologist-I.
2. The matter, in short, is that in RTI application dated 10.8.2011, the appellant had sought a copy of the rules regarding transfer of appointments from Safaiwala to Peon. Shri Ray submits that copy of the rules has already been provided to the appellant. In the premises, the appeal is dismissed.
Sd/-
( M.L. Sharma ) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
( K.L. Das ) Deputy Registrar Address of parties :-
1. The CPIO, India Meteorological Department, 4 Duel Avenue, Alipore, Kolkata-700027.
2. Shri Nirmal Chandra Halder, India Meteorological Department, 4, Duel Avenue, Alipore, Kolkata-700027.