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Central Information Commission

Mr.Nirmal Chandra Halder vs Ministry Of Science And Technology on 17 September, 2012

                   CENTRAL INFORMATION COMMISSION
                   Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066



                               File No.CIC/LS/A/2012/000531

Appellant                                    Shri Nirmal Chandra Halder
Respondent                                   India Meteorological Department, Kolkata.
Date of hearing                              17.09.2012
Date of decision                             17.09.2012

Facts :-

Heard today dated 17.09.2012. Appellant not present. The Public Authority is represented by Shri S.K. Ray, Asstt. Meteorologist-I.

2. The matter, in short, is that in RTI application dated 10.8.2011, the appellant had sought a copy of the rules regarding transfer of appointments from Safaiwala to Peon. Shri Ray submits that copy of the rules has already been provided to the appellant. In the premises, the appeal is dismissed.

Sd/-

( M.L. Sharma ) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

( K.L. Das ) Deputy Registrar Address of parties :-

1. The CPIO, India Meteorological Department, 4 Duel Avenue, Alipore, Kolkata-700027.
2. Shri Nirmal Chandra Halder, India Meteorological Department, 4, Duel Avenue, Alipore, Kolkata-700027.