Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -18 vs Oil Industry Development Board on 27 February, 2020
Bench: Vipin Sanghi, Sanjeev Narula
$~4.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 899/2019
THE PR. COMMISSIONER OF INCOME TAX -18
..... Appellant
Through:
versus
OIL INDUSTRY DEVELOPMENT BOARD
..... Respondent
Through: Mr. Sunil Agarwal, senior standing
counsel with Mr. Tushar Gupta and
Mr. Akash Pratap Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.02.2020 The Hon'ble Division Bench could not assemble today as Vipin Sanghi, J. is on leave.
List on 25.08.2020.
BY ORDER COURT MASTER FEBRUARY 27, 2020 kd