Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Puri Shri Jagannath Temple (Administration) Rules, 1952 3. The manner of preparation of the record. - The record to be prepared under Section 3 of the Act shall consist of the following parts, namely :
