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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(s) in Atomic Energy (Radiation Protection) Rules, 2004

(s)"medical exposure" means exposure incurred by -
(i)patients as part of their own medical diagnosis or treatment;
(ii)persons, other than occupationally exposed, while knowingly and willingly helping in the support and comfort of patients; and
(iii)volunteers in biomedical research;