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State of Sikkim - Section

Section 4 in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018

4. Qualifications of the Claims Commissioner.

- A person shall not be qualified for appointment as the Claims Commissioner under this Act, unless he has, for a period of not less than 10 (ten) years, held office as a Judicial Officer or practiced as a lawyer.