Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(19) in Rajasthan Excise Act, 1950 (19)"Place" includes a house, building , shop, room, booth, tent, vessel, boat, raft, [vehicle] [Added by Act No 6 of 2007 (w.e.f. 6.6.2007)] and enclosure;
