Supreme Court - Daily Orders
Sudhir Abhiman Ramteke vs Joint Charity Commissioner, Nagpur on 23 April, 2024
Bench: A.S. Bopanna, Sanjay Kumar
ITEM NO.25 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos. 9301-9302/2023
(Arising out of impugned final judgment and order dated 05-07-2022
in WP No. 1413/2022 21-02-2023 in CA No. 451/2022 passed by the
High Court of Judicature at Bombay at Nagpur)
SUDHIR ABHIMAN RAMTEKE & ORS. Petitioner(s)
VERSUS
JOINT CHARITY COMMISSIONER, NAGPUR & ORS. Respondent(s)
(IA No. 74841/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 74838/2023 - EXEMPTION FROM FILING O.T., IA No.
207651/2023 - EXEMPTION FROM FILING O.T., IA No. 207695/2023 –
INTERVENTION/IMPLEADMENT, IA No. 207650/2023 - PERMISSION TO FILE
APPLICATION FOR DIRECTION AND IA No. 215069/2023 - VACATING STAY)
Date : 23-04-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Niranjan Reddy, Sr. Adv.
Mr. Amol B. Karande, AOR
Mr. Narendar Rao Thaneer, Adv.
Mr. Akshay Mann, Adv.
For Respondent(s) Ms. Rukmini Bobade, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Preet S. Phanse, Adv.
Mr. Adarsh Dubey, Adv.
Ms. Soumya Priyadarshinee, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Amit Srivastava, Adv.
Mr. Amlaan Kumar, Adv.
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2024.04.23
Mr. Satyajit A Desai, Adv.
17:11:21 IST
Reason: Mr. Anil P. Thakare, Adv.
Mr. Siddharth Gautam, Adv.
1
SLP (C) Nos. 9301-9302/2023
Mr. Abhinav K. Mutyalwar, Adv.
Mr. Gajanan N Tirthkar, Adv.
Mr. Vijay Raj Singh Chouhan, Adv.
Ms. Anagha S. Desai, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 30.04.2024 (NMD).
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR 2