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Union of India - Section

Section 67 in Finance Act, 2020

67. Amendment of section 140.

- In section 140 of the Income-tax Act,-
(i)in clause (c), after the words "by any director thereof", the words "or any other person, as may be prescribed for this purpose" shall be inserted;
(ii)in clause (cd), after the words "by any partner thereof", the words "or any other person, as may be prescribed for this purpose" shall be inserted.