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Allahabad High Court

Uttranchal State Road Transport ... vs Smt. Kastoori Devi And Others on 27 July, 2021

Author: Siddharth

Bench: Siddharth





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 731 of 2021
 

 
Appellant :- Uttranchal State Road Transport Corporation
 
Respondent :- Smt. Kastoori Devi And Others
 
Counsel for Appellant :- Samir Shama
 

 
Hon'ble Siddharth,J.
 

Regular number has been allotted to the appeal.

List has been revised.

No one appears on behalf of the appellant to press this appeal.

Appeal is, accordingly, dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 27.7.2021 SS