Allahabad High Court
Uttranchal State Road Transport ... vs Smt. Kastoori Devi And Others on 27 July, 2021
Author: Siddharth
Bench: Siddharth
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- FIRST APPEAL FROM ORDER No. - 731 of 2021 Appellant :- Uttranchal State Road Transport Corporation Respondent :- Smt. Kastoori Devi And Others Counsel for Appellant :- Samir Shama Hon'ble Siddharth,J.
Regular number has been allotted to the appeal.
List has been revised.
No one appears on behalf of the appellant to press this appeal.
Appeal is, accordingly, dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 27.7.2021 SS