Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263] [Entire Act] Union of India - Subsection Section 263(2) in Companies (Court) Rules, 1959 (2)Forms Nos. 124 to 130 shall be used in respect of the matters to which they relate with such variations as may be necessary.
