Calcutta High Court
M/S Wpil Limited vs State Bank Of India And Ors on 20 June, 2023
Author: Sabyasachi Bhattacharyya
Bench: Sabyasachi Bhattacharyya
OD 12
WPO/2429/2022
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S WPIL LIMITED
VS
STATE BANK OF INDIA AND ORS
BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date: 20th June, 2023.
Appearance:
Mr. Debdutta Sen, Adv.
Mrs. Suchismita Ghosh Chatterjee, Adv.
Mrs. Ledia Dasgupta, Adv.
Mr. Malay Kr. Seal, Adv.
. . .for the Reserve Bank of India.
Mr. Soumya Ray, Adv.
Mr. Santosh Mahto, Adv.
. . .for the respondent no.1.
The Court: None appears for the petitioner, although the respondents are represented though counsel. Let the matter stand over till tomorrow.
(SABYASACHI BHATTACHARYYA, J.) SP/