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[Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11B(2)(a) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(a)the nature of accommodation and the scale of furniture and other facilities to be provided under this section for members.