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State of Uttar Pradesh - Section

Section 47 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

47. Permission for further Studies.

- An employee shall not seek admission for study in an Studies educational institution, without any prior permission of the Appointing Authority. Such required permission shall be given in suitable matters and only for a specific period, whereas the Appointing Authority or other officer authorized by him be satisfied that such permission to the employee is not adverse to efficient performance of his duties.