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Supreme Court - Daily Orders

Dedicated Freight Corridor ... vs Society For Protection Of Environment ... on 6 December, 2022

Bench: M.R. Shah, Hima Kohli

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     ITEM NO.32                         COURT NO.5                    SECTION XVII
                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS
                                  Civil Appeal   No(s).   8762/2016
     DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
     LTD & ANR.                                                           Appellant(s)
                                     VERSUS
     SOCIETY FOR PROTECTION OF ENVIRONMENT AND BIODIVERSITY
     (SPENBIO) & ORS.                                       Respondent(s)

     WITH
     C.A. No. 9070/2016 (XVII)

     Date : 06-12-2022 These appeals were called on for hearing today.
     CORAM :             HON'BLE MR. JUSTICE M.R. SHAH
                         HON'BLE MS. JUSTICE HIMA KOHLI
     For Appellant(s)              Mr. Tarun Johri, AOR
                                   Mr. Vishwajeet Tyagi, Adv.
                                   Mr. Annam Venkatesh, AOR

     For Respondent(s)             Mr. K.M. Nataraj, ASG
                                   Mr. Sarad Kr. Singhania, Adv.
                                   Mr. Shailesh Madiyal, Adv.
                                   Deepabali Dutta, Adv.
                                   Mr. Akshay Nain, Adv.
                                   Mr. Nakul Chengappa K.K., Adv.
                                   Mr. T.S. Sabarish, Adv.
                                   Ms. Akriti A. Manubarwala, Adv.
                                   Mr. Gurmeet Singh Makker, AOR
                                   Mr. Mukesh Kumar Maroria, AOR
                                   Ms. Anitha Shenoy, Sr. Adv.
                                   Ms. Srishti Agnihotri, AOR
                                   Ms. Sanjana Grace Thomas, Adv.
                                   Ms. Ayushma Awasthi, Adv.
                                   Ms. Namrata Saran Caleb, Adv.

                                   Mr. Ravindra Raizada, AAG/Sr.Adv.
                                   Mr. Rajeev Kumar Dubey, Adv.
                                   Mr. Ashiwan Mishra, Adv.
                                   Mr. Yatinder Chaudhary, Adv.
                                   Mr. Kamlendra Mishra, AOR

                                   Mr. Pradeep Misra, AOR
                                   Mr. Daleep Dhyani, Adv.
                                   Mr. Manoj Kumar Sharma, Adv.
Signature Not Verified

Digitally signed by R
Natarajan
Date: 2022.12.07
                                   Mr. Suraj Singh, Adv.
17:46:28 IST

                                   Mr. Ravindra Kumar, Sr. Adv.
Reason:


                                   Mr. Binay Kumar Das, AOR
                                   Ms. Neha Das, Adv.
                                   Ms. Priyanka Das, Adv.
                                   Mr. Ajai Kumar, Adv.
                                 2


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 04.01.2023.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR