Supreme Court - Daily Orders
Dedicated Freight Corridor ... vs Society For Protection Of Environment ... on 6 December, 2022
Bench: M.R. Shah, Hima Kohli
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ITEM NO.32 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8762/2016
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LTD & ANR. Appellant(s)
VERSUS
SOCIETY FOR PROTECTION OF ENVIRONMENT AND BIODIVERSITY
(SPENBIO) & ORS. Respondent(s)
WITH
C.A. No. 9070/2016 (XVII)
Date : 06-12-2022 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MS. JUSTICE HIMA KOHLI
For Appellant(s) Mr. Tarun Johri, AOR
Mr. Vishwajeet Tyagi, Adv.
Mr. Annam Venkatesh, AOR
For Respondent(s) Mr. K.M. Nataraj, ASG
Mr. Sarad Kr. Singhania, Adv.
Mr. Shailesh Madiyal, Adv.
Deepabali Dutta, Adv.
Mr. Akshay Nain, Adv.
Mr. Nakul Chengappa K.K., Adv.
Mr. T.S. Sabarish, Adv.
Ms. Akriti A. Manubarwala, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Mukesh Kumar Maroria, AOR
Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Ayushma Awasthi, Adv.
Ms. Namrata Saran Caleb, Adv.
Mr. Ravindra Raizada, AAG/Sr.Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Yatinder Chaudhary, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Manoj Kumar Sharma, Adv.
Signature Not Verified
Digitally signed by R
Natarajan
Date: 2022.12.07
Mr. Suraj Singh, Adv.
17:46:28 IST
Mr. Ravindra Kumar, Sr. Adv.
Reason:
Mr. Binay Kumar Das, AOR
Ms. Neha Das, Adv.
Ms. Priyanka Das, Adv.
Mr. Ajai Kumar, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List on 04.01.2023.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR