Delhi High Court - Orders
Sun Pharmaceutical Industries Ltd vs Income Tax Officer & Anr on 6 December, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8444/2018
SUN PHARMACEUTICAL INDUSTRIES LTD. ..... Petitioner
Through: Mr Ajay Vohra, Sr. Advocate with
Mr Rohit Jain and Mr Aniket D.
Agrawal, Advocates.
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through: Mr Sanjay Kumar, Sr. Standing
Counsel.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 06.12.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Since we have to attend the inauguration function of the Court, the matter cannot be taken up today.
2. List the matter on 01.08.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J DECEMBER 6, 2022/ tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:19.12.2022 22:50:51