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Delhi High Court - Orders

Sun Pharmaceutical Industries Ltd vs Income Tax Officer & Anr on 6 December, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~3
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 8444/2018
                                SUN PHARMACEUTICAL INDUSTRIES LTD. ..... Petitioner
                                                   Through:      Mr Ajay Vohra, Sr. Advocate with
                                                                 Mr Rohit Jain and Mr Aniket D.
                                                                 Agrawal, Advocates.

                                                   versus

                                INCOME TAX OFFICER & ANR.                            ..... Respondents
                                                   Through:      Mr Sanjay Kumar, Sr. Standing
                                                                 Counsel.

                                CORAM:
                                HON'BLE MR JUSTICE RAJIV SHAKDHER
                                HON'BLE MS JUSTICE TARA VITASTA GANJU
                                                   ORDER

% 06.12.2022 [Physical Hearing/Hybrid Hearing (as per request)]

1. Since we have to attend the inauguration function of the Court, the matter cannot be taken up today.

2. List the matter on 01.08.2023.

RAJIV SHAKDHER, J TARA VITASTA GANJU, J DECEMBER 6, 2022/ tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:19.12.2022 22:50:51