Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(4) in The Orissa Electricity Reform Act, 1995 (4)The State Government shall be entitled to inspect and verify the accounts of every licensee and generating company.Chapter-IX Commission's Power to Pass Orders and Enforce Decisions
