Section 29(1)(g) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(g)children in the age group of 10 to 18 shall be further segregated into two groups of 10 to 15 years and 15 to 18 years.

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