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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(1)(c) in Arunachal Pradesh Housing Board Act, 2014

(c)that water and other sanitary conveniences have been duly provided in such street; the State Government may declare the street to be a public street, and the street shall thereupon vest in the local authority and shall thenceforth be maintained, kept in repair, lighted and cleaned by the local authority.