Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Rameshwar Prasad Sharma Th. Its ... on 13 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.16 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21116/2018
(Arising out of impugned final judgment and order dated 04-09-2017
in DBITA No. 642/2011 passed by the High Court of Judicature for
Rajasthan at Jaipur)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S RAMESHWAR PRASAD SHARMA TH. ITS PARTNER Respondent(s)
(FOR ADMISSION and I.R. and IA No.87716/2018-CONDONATION OF DELAY
IN FILING)
Date : 13-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Arijit Prasad, Adv.
Mr. S.A. Haseeb, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.13 16:35:53 IST Reason: