Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 18] [Entire Act] Union of India - Subsection Section 18(12) in The Sick Industrial Companies (Special Provisions) Act, 1985 (12)[ The Board may monitor periodically the implementation of the sanctioned scheme.] [Inserted by Act 12 of 1994, Section 7 (w.e.f. 1.2.1994). ]
