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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(16) in Goa Prisons Rules, 2006

(16)To arrange for escort and conveyance of sick prisoners in emergency and prisoners sentenced to death shall be removed from the prison only under dying circumstances, duly recommended by medical officer and special guarding arrangements shall be made during the period when he is out of prison;