Karnataka High Court
Ravi Agarwal vs The Authorized Officer on 6 July, 2023
Author: Krishna S Dixit
Bench: Krishna S Dixit
-1-
NC: 2023:KHC:23238
WP No. 25271 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF JULY, 2023
BEFORE
THE HON'BLE MR JUSTICE KRISHNA S DIXIT
WRIT PETITION NO. 25271 OF 2022 (GM-RES)
BETWEEN:
1. RAVI AGARWAL,
S/O LATE VISHNU AGARWAL,
AGED ABOUT 40 YEARS,
R/A NO.256, 2ND FLOOR,
LRDE LAYOUT, 3RD CROSS,
KARTIK NAGAR,
BENGALURU - 560 037.
2. KUSHAL AGARWAL,
S/O LATE VISHNU AGARWAL,
AGED ABOUT 34 YEARS,
R/A NO.8-2-684/250,
ROAD NO.12, MLA COLONY,
ACB HEAD QUARTERS,
BANJARA HILLS, KHAIRATABAD,
HYDERABAD, AP - 560 036.
Digitally signed
by SHARADA ...PETITIONERS
VANI B
Location: HIGH (BY SRI. SUBRAHMANYA KAUSHIK R S., ADVOCATE)
COURT OF
KARNATAKA
AND:
1. THE AUTHORIZED OFFICER,
THE MALLESHWARAM CO OPERATIVE BANK LTD.,
NO.102, 7TH CROSS, MALLESHWARAM,
BENGALURU - 560003.
2. N. VENKATESH,
S/O A. NARAYANAPPA,
AGED ABOUT 65 YEARS,
R/A NO.41, I 'F' MAIN, 8TH CROSS,
-2-
NC: 2023:KHC:23238
WP No. 25271 of 2022
2ND PHASE, GIRINAGAR,
BENGALURU - 560 085.
3. D. VIJAYALAKSHMI,
W/O N. VENKATESH,
AGED ABOUT 59 YEARS,
R/A NO.41, I 'F' MAIN
8TH CROSS, 2ND PHASE,
GIRINAGAR, BENGALURU - 560 085.
...RESPONDENTS
(BY SRI. LOKESH K.V, ADVOCATE FOR R1;
SRI. GOPALAKRISHNAMURTHY. C, ADVOCATE FOR R2 & R3)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INIDA PRAYING TO QUASHING THE E-
AUCTION SALE NOTICE DATED 15.11.2022 ISSUED BY THE R1
PRODUCED AT ANNEXURE-S. DIRECT THE RESPONDENTS TO PAY
THE COST OF THIS PETITION.
THIS WRIT PETITION, COMING ON FOR FURTHER HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
This Petition is disposed off as withdrawn in terms of the Memo dated 05.07.2023, which reads as under:
"The petitioners pray that this Hon'ble Court be pleased to permit to withdraw the writ petition since the same is rendered infructuous in view of subsequent events."
Sd/-
JUDGE DS List No.: 1 Sl No.: 57