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Karnataka High Court

Ravi Agarwal vs The Authorized Officer on 6 July, 2023

Author: Krishna S Dixit

Bench: Krishna S Dixit

                                                 -1-
                                                        NC: 2023:KHC:23238
                                                            WP No. 25271 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 6TH DAY OF JULY, 2023

                                              BEFORE
                           THE HON'BLE MR JUSTICE KRISHNA S DIXIT
                          WRIT PETITION NO. 25271 OF 2022 (GM-RES)
                   BETWEEN:

                   1.   RAVI AGARWAL,
                        S/O LATE VISHNU AGARWAL,
                        AGED ABOUT 40 YEARS,
                        R/A NO.256, 2ND FLOOR,
                        LRDE LAYOUT, 3RD CROSS,
                        KARTIK NAGAR,
                        BENGALURU - 560 037.

                   2.   KUSHAL AGARWAL,
                        S/O LATE VISHNU AGARWAL,
                        AGED ABOUT 34 YEARS,
                        R/A NO.8-2-684/250,
                        ROAD NO.12, MLA COLONY,
                        ACB HEAD QUARTERS,
                        BANJARA HILLS, KHAIRATABAD,
                        HYDERABAD, AP - 560 036.

Digitally signed
by SHARADA                                                         ...PETITIONERS
VANI B
Location: HIGH     (BY SRI. SUBRAHMANYA KAUSHIK R S., ADVOCATE)
COURT OF
KARNATAKA
                   AND:
                   1. THE AUTHORIZED OFFICER,
                      THE MALLESHWARAM CO OPERATIVE BANK LTD.,
                      NO.102, 7TH CROSS, MALLESHWARAM,
                      BENGALURU - 560003.

                   2.   N. VENKATESH,
                        S/O A. NARAYANAPPA,
                        AGED ABOUT 65 YEARS,
                        R/A NO.41, I 'F' MAIN, 8TH CROSS,
                                -2-
                                       NC: 2023:KHC:23238
                                          WP No. 25271 of 2022




     2ND PHASE, GIRINAGAR,
     BENGALURU - 560 085.

3.   D. VIJAYALAKSHMI,
     W/O N. VENKATESH,
     AGED ABOUT 59 YEARS,
     R/A NO.41, I 'F' MAIN
     8TH CROSS, 2ND PHASE,
     GIRINAGAR, BENGALURU - 560 085.
                                                 ...RESPONDENTS
(BY SRI. LOKESH K.V, ADVOCATE FOR R1;
SRI. GOPALAKRISHNAMURTHY. C, ADVOCATE FOR R2 & R3)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INIDA PRAYING TO QUASHING THE E-
AUCTION SALE NOTICE DATED 15.11.2022 ISSUED BY THE R1
PRODUCED AT ANNEXURE-S. DIRECT THE RESPONDENTS TO PAY
THE COST OF THIS PETITION.

     THIS WRIT PETITION, COMING ON FOR FURTHER HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
                             ORDER

This Petition is disposed off as withdrawn in terms of the Memo dated 05.07.2023, which reads as under:

"The petitioners pray that this Hon'ble Court be pleased to permit to withdraw the writ petition since the same is rendered infructuous in view of subsequent events."

Sd/-

JUDGE DS List No.: 1 Sl No.: 57