Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in New Delhi International Arbitration Centre Act, 2019

(3)The Fund shall be applied towards meeting the salaries and other allowances of Members, Registrar, Counsel and other officers and employees of theCentre and the expenses of the Centre including expenses incurred in the exercise of its powers and discharge of its duties under this Act.