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[Cites 0, Cited by 0] [Section 358(7)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(7)(q) in The Chhattisgarh Municipalities Act, 1961

(q)prohibiting except under certain conditions and on payment of fees, if any, the letting of fire-arms, fire-works, fire balloons, etc.;