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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2)(c) in The Maharashtra State Council of Examinations Act, 1998

(c)the general conditions governing the admission of candidates, for the examinations, and any particulars regarding fees, attendance and character, on the fulfillment of which a candidate shall have a right to be admitted to and to appear at any examination;