Section 8(2)(c) in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(c)Person whose services were terminated earlier shall have priority over a person whose services were terminated later.

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