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[Cites 0, Cited by 1] [Section 11(5)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(5)(c) in The Gujarat Agricultural Produce Markets Act, 1963

(c)The Administrator may by an order in writing delegate any of the powers, functions and duties to be exercised or performed by him under clause (b) to any officer for the time being employed by the market committee.