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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Mizoram - Subsection

Section 46(4) in Mizoram Cooperative Societies Act, 2006

(4)At every annual general body meeting of a co-operative, the board of management committee, in addition to all other matters shall lay before such meting a statement containing details of loans or goods or services on credit, if any, given to an members of the board of management committee or to their spouse, sons, daughters or relatives of the members of the board of management committee.