Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(3) in The Maharashtra Non-Trading Corporations Act, 1959 (3)The provisions of the Arbitration Act, 1940, shall apply to all arbitrations in pursuance of this Act to which a corporation is a party.Winding up.
