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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

State of Maharashtra - Subsection

Section 111(1)(d) in Maharashtra Public Universities Act, 2016

(d)the permanent, visiting and honorary staff of the institution, recognized for guiding research or recognizable for the purpose by the university; their experience, evidence of research work carried out at the institution, publications, report, monographs, books published by the institution;