Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(1) in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952 (1)A Welfare Officer shall be given appropriate status corresponding to the status of the other executive heads of the factory.
