Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh State Minorities Commission Act, 1998

(d)"Minority" means the persons who profess faith in any one of the following religions namely:-
(i)Buddhism;
(ii)Christianity;
(iii)Islam;
(iv)Sikhism;
(v)Zorastrianism; irrespective of the language spoken by them;