Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41A] [Entire Act] State of Tamilnadu - Subsection Section 41A(4) in Tamil Nadu Prohibition Act, 1937 (4)Any person who has been produced before a medical officer in pursuance of this section shall allow himself to be examined by the medical officer.
