Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 44 in The Uttarakhand Water Tax on Electricity Generation Act, 2012 44. Provisions of the act to be in addition to and not in derogation of other laws. - The provisions of the Act are in addition to and not in derogation of any other law for the time being in force in the State.
