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[Cites 0, Cited by 0] [Section 463(1)] [Section 463] [Entire Act]

State of Tamilnadu - Subsection

Section 463(1)(d) in The Coimbatore City Municipal Corporation Act, 1981

(d)if none of the means aforesaid be available, by affixing the same in some conspicuous part of such place of abode or business.