Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 11 in The Air Corporations (Transfer Of Undertakings And Repeal) Act, 1994 11. Repeal of Act 27 of 1953 and cesser of corporations .-(1) On the appointed day, the Air Corporations Act, 1953 shall stand repealed. (2)The corporations shall, with the repeal of the Air Corporations Act, 1953, cease to exist.
